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State Of U.P vs Vikas Kumar Pandey And Others
2019 Latest Caselaw 5246 ALL

Citation : 2019 Latest Caselaw 5246 ALL
Judgement Date : 30 May, 2019

Allahabad High Court
State Of U.P vs Vikas Kumar Pandey And Others on 30 May, 2019
Bench: Rajeev Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- GOVERNMENT APPEAL No. - 1258 of 1999
 

 
Appellant :- State Of U.P
 
Respondent :- Vikas Kumar Pandey And Others
 
Counsel for Appellant :- Jagdish Tewari,A.G.A.
 

 
Hon'ble Rajeev Misra,J.

On the request of learned A.G.A., the case is passed over for the day.

Order Date :- 30.5.2019

YK

 

 

 
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