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Raj Kapoor Verma vs Raghunath Singh Yadav Apar Mukhya ...
2019 Latest Caselaw 5245 ALL

Citation : 2019 Latest Caselaw 5245 ALL
Judgement Date : 30 May, 2019

Allahabad High Court
Raj Kapoor Verma vs Raghunath Singh Yadav Apar Mukhya ... on 30 May, 2019
Bench: Chandra Dhari Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 1464 of 2018
 

 
Applicant :- Raj Kapoor Verma
 
Opposite Party :- Raghunath Singh Yadav Apar Mukhya Adhikari Hardoi
 
Counsel for Applicant :- Naresh Kumar Pathak
 
Counsel for Opposite Party :- Sudhir Pande
 

 
Hon'ble Chandra Dhari Singh,J.

As prayed by the learned Standing Counsel, list on 03.07.2019.

Order Date :- 30.5.2019

VNP/-

 

 

 
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