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Anshuman Singh & Ors. vs Anoop Kumar,Distt.Inspector Of ...
2019 Latest Caselaw 5244 ALL

Citation : 2019 Latest Caselaw 5244 ALL
Judgement Date : 30 May, 2019

Allahabad High Court
Anshuman Singh & Ors. vs Anoop Kumar,Distt.Inspector Of ... on 30 May, 2019
Bench: Chandra Dhari Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT No. - 2528 of 2018
 

 
Applicant :- Anshuman Singh & Ors.
 
Opposite Party :- Anoop Kumar,Distt.Inspector Of Schools,Gonda.
 
Counsel for Applicant :- Alok Singh Chauhan
 

 
Hon'ble Chandra Dhari Singh,J.

In compliance to order dated 29.05.2019, the District Inspector of Schools, Gonda is present in person before this Court. He undertakes to comply with the order of the writ court in its true and spirit within four weeks.

List on 03.07.2019.

Let compliance affidavit be filed on or before the next date of listing.

The District Inspector of Schools, Gonda present before this court shall remain present on the next date of listing.

Order Date :- 30.5.2019

VNP/-

 

 

 
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