Pokhpal And 4 Others vs State Of U.P.
2019 Latest Caselaw 5238 ALL

Citation : 2019 Latest Caselaw 5238 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Pokhpal And 4 Others vs State Of U.P. on 30 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 1493 of 2019
 

 
Appellant :- Pokhpal And 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Narendra Kumar Sharma
 
Counsel for Respondent :- G.A.,Arvind Kumar Tiwari
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. and learned counsel for the complainant seek short time to file counter affidavit.

As prayed, list in the week commencing 15.7.2019.

In the meantime, counter affidavit may be filed.

Order Date :- 30.5.2019

RCT/-

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