Meenakshi Mathur vs Khamani Singh And 7 Others
2019 Latest Caselaw 5235 ALL

Citation : 2019 Latest Caselaw 5235 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Meenakshi Mathur vs Khamani Singh And 7 Others on 30 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1117 of 2019
 

 
Appellant :- Meenakshi Mathur
 
Respondent :- Khamani Singh And 7 Others
 
Counsel for Appellant :- Manvendra Nath Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Though notices are issued, none has appeared.

Await service.

List no 16th July, 2019.

Order Date :- 30.5.2019

Mukesh

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