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Kush Kumar (Minor) And Another vs Purshotam And 3 Others
2019 Latest Caselaw 5234 ALL

Citation : 2019 Latest Caselaw 5234 ALL
Judgement Date : 30 May, 2019

Allahabad High Court
Kush Kumar (Minor) And Another vs Purshotam And 3 Others on 30 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1470 of 2019
 

 
Appellant :- Kush Kumar (Minor) And Another
 
Respondent :- Purshotam And 3 Others
 
Counsel for Appellant :- I.P. Singh
 
Counsel for Respondent :- Anubhava Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 9th December, 2019.

List this matter on 9th December, 2019 for final disposal.

Name of Sri Anubhava Sinha, Advocate should be shown as Sri Anubhav Sinha, Advocate in the cause title as well as cause list.

Order Date :- 30.5.2019

Mukesh

 

 

 
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