Ram Chandra Singh vs U.P.S.R.T.C. Kanpur And Others
2019 Latest Caselaw 5230 ALL

Citation : 2019 Latest Caselaw 5230 ALL
Judgement Date : 30 May, 2019

Allahabad High Court

Ram Chandra Singh vs U.P.S.R.T.C. Kanpur And Others on 30 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 25 of 1996
 

 
Appellant :- Ram Chandra Singh
 
Respondent :- U.P.S.R.T.C. Kanpur And Others
 
Counsel for Appellant :- A.C. Nigam, 
 
Counsel for Respondent :- Siddhartha Shukla,N.K. Srivastava,Sunil Kumar Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 15th July, 2019.

Order Date :- 30.5.2019

Mukesh

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