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Ram Swaroop And Another vs Karuna Shanker Verma And Others
2019 Latest Caselaw 5226 ALL

Citation : 2019 Latest Caselaw 5226 ALL
Judgement Date : 30 May, 2019

Allahabad High Court
Ram Swaroop And Another vs Karuna Shanker Verma And Others on 30 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1026 of 2019
 

 
Appellant :- Ram Swaroop And Another
 
Respondent :- Karuna Shanker Verma And Others
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- A.C. Nigam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri A.C. Nigam, Advocate is not present.

List on 15th July, 2019.

Order Date :- 30.5.2019

Mukesh

 

 

 
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