Mewa Lal vs Vishwanath And Another
2019 Latest Caselaw 5184 ALL

Citation : 2019 Latest Caselaw 5184 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Mewa Lal vs Vishwanath And Another on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 52 of 1988
 

 
Appellant :- Mewa Lal
 
Respondent :- Vishwanath And Another
 
Counsel for Appellant :- U.K.Misra,Rama Shankar Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Civil Misc.Recall Application No.4 of 2019)

The order passed in the morning dismissing this application as well as appeal having not been transcribed, are recalled.

Cost imposed earlier is waived.

Application is allowed.

List the appeal on 31st May, 2019 for hearing as unlisted. .

Order Date :- 29.5.2019

Mukesh

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