Mohit Srivastava vs State Of U.P.
2019 Latest Caselaw 5179 ALL

Citation : 2019 Latest Caselaw 5179 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Mohit Srivastava vs State Of U.P. on 29 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22647 of 2019
 

 
Applicant :- Mohit Srivastava
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajrshi Gupta,Rizwan Ahamad
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List on 16.7.2019.

Order Date :- 29.5.2019

Masarrat

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