Devendra Kumar Tiwari vs Ram Dular And Another
2019 Latest Caselaw 5177 ALL

Citation : 2019 Latest Caselaw 5177 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Devendra Kumar Tiwari vs Ram Dular And Another on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1315 of 2019
 

 
Appellant :- Devendra Kumar Tiwari
 
Respondent :- Ram Dular And Another
 
Counsel for Appellant :- Kamal Kishor Mishra
 
Counsel for Respondent :- Ram Krishna,Ram Prasad
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sudhanshu Behari Lal Gour, Advocate has sought adjournment on the ground of illness in the connected FAFO No. 4111 of 2018.

List on 16th July, 2019.

Order Date :- 29.5.2019

Mukesh

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