Lala Ram And 2 Others vs Sita Saran And 2 Others
2019 Latest Caselaw 5176 ALL

Citation : 2019 Latest Caselaw 5176 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Lala Ram And 2 Others vs Sita Saran And 2 Others on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1537 of 2019
 

 
Appellant :- Lala Ram And 2 Others
 
Respondent :- Sita Saran And 2 Others
 
Counsel for Appellant :- Alok Kumar Dwivedi,Amitabh Patel
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of appellants.

Admit.

Issue notice to the respondents by speed / registered post.

Steps be taken immediately.

Order Date :- 29.5.2019

Mukesh

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