Shishupal vs Pushkar Kashyap And 2 Others
2019 Latest Caselaw 5174 ALL

Citation : 2019 Latest Caselaw 5174 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Shishupal vs Pushkar Kashyap And 2 Others on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1542 of 2019
 

 
Appellant :- Shishupal
 
Respondent :- Pushkar Kashyap And 2 Others
 
Counsel for Appellant :- Satya Prakash Gupta,Jai Prakash Gupta
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Notice to respondents.

The judgment passed by Court below shall remain stayed till the insurance company is served. The appellant shall deposit 40% of the awarded amount on or before 2nd August, 2019.

List on 2nd August, 2019.

Order Date :- 29.5.2019

Mukesh

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