Citation : 2019 Latest Caselaw 5173 ALL
Judgement Date : 29 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1586 of 2019 Appellant :- Sanjay Chauhan Respondent :- Phool Kumar And 2 Others Counsel for Appellant :- Syed Ali Imam Counsel for Respondent :- Nipun Singh Hon'ble Dr. Kaushal Jayendra Thaker,J.
Called in revise. None present for appellant. Sri Nipun Singh, Advocate is present.
List tomorrow i.e. 30th May, 2019.
Order Date :- 29.5.2019
Mukesh
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