Ramjani And Another vs Islam And 4 Others
2019 Latest Caselaw 5172 ALL

Citation : 2019 Latest Caselaw 5172 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Ramjani And Another vs Islam And 4 Others on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 272 of 2019
 

 
Appellant :- Ramjani And Another
 
Respondent :- Islam And 4 Others
 
Counsel for Appellant :- Udai Shankar Chauhan,Vivek Kumar Singh
 
Counsel for Respondent :- Chandra Prakash Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

List this matter in the month of August, 2019 for final disposal.

Order Date :- 29.5.2019

Mukesh

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