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Ram Dular vs Devendra Kumar Tiwari And Anr.
2019 Latest Caselaw 5170 ALL

Citation : 2019 Latest Caselaw 5170 ALL
Judgement Date : 29 May, 2019

Allahabad High Court
Ram Dular vs Devendra Kumar Tiwari And Anr. on 29 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 4111 of 2018
 

 
Appellant :- Ram Dular
 
Respondent :- Devendra Kumar Tiwari And Anr.
 
Counsel for Appellant :- Ram Krishna,Ram Prasad
 
Counsel for Respondent :- Sudhanshu Behari Lal Gour
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Sudhanshu Behari Lal Gour, Advocate has sought adjournment on the ground of illness.

List on 16th July, 2019.

Order Date :- 29.5.2019

Mukesh

 

 

 
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