Trilok Chand vs U.P.State Road Transport ...
2019 Latest Caselaw 5169 ALL

Citation : 2019 Latest Caselaw 5169 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Trilok Chand vs U.P.State Road Transport ... on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2530 of 2009
 

 
Appellant :- Trilok Chand
 
Respondent :- U.P.State Road Transport Corporation And Others
 
Counsel for Appellant :- Neeraj Agrawal,A.K. Pandey,Atul Kumar Pandey,R.K. Mishra
 
Counsel for Respondent :- Mohammad Farooque Ansari,Sanjeev Kumar Yadav,Santosh Kumar Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 16th July, 2019.

Order Date :- 29.5.2019

Mukesh

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