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Smt. Arti Devi And Others vs Deepak Kumar Tiwari And Another
2019 Latest Caselaw 5167 ALL

Citation : 2019 Latest Caselaw 5167 ALL
Judgement Date : 29 May, 2019

Allahabad High Court
Smt. Arti Devi And Others vs Deepak Kumar Tiwari And Another on 29 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 914 of 2007
 

 
Appellant :- Smt. Arti Devi And Others
 
Respondent :- Deepak Kumar Tiwari And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Ravindra Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revise. Sri Ravindra Kumar, Advocate is not present.

List on 16th July, 2019.

Order Date :- 29.5.2019

Mukesh

 

 

 
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