The New India Assurance Co. Ltd. vs Smt. Mahbooba And Others
2019 Latest Caselaw 5166 ALL

Citation : 2019 Latest Caselaw 5166 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

The New India Assurance Co. Ltd. vs Smt. Mahbooba And Others on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 238 of 2006
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Mahbooba And Others
 
Counsel for Appellant :- Vinod Swarup,K.S. Amist
 
Counsel for Respondent :- Nigmendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by Sri K.S. Amist, Advocate, list on 16th July, 2019.

Order Date :- 29.5.2019

Mukesh

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