Smt. Chandra Wati And Others vs Sri Hanuman Sahai
2019 Latest Caselaw 5164 ALL

Citation : 2019 Latest Caselaw 5164 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Smt. Chandra Wati And Others vs Sri Hanuman Sahai on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 205 of 2000
 

 
Appellant :- Smt. Chandra Wati And Others
 
Respondent :- Sri Hanuman Sahai
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- Kuldip Shanker Amist
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by Sri K.S. Amist, learned Advocate, list on 3rd July, 2019.

Order Date :- 29.5.2019

Mukesh

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