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Smt.Sharda Yadav vs M.Shriniwas Rao And Others
2019 Latest Caselaw 5158 ALL

Citation : 2019 Latest Caselaw 5158 ALL
Judgement Date : 29 May, 2019

Allahabad High Court
Smt.Sharda Yadav vs M.Shriniwas Rao And Others on 29 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1101 of 2019
 

 
Appellant :- Smt.Sharda Yadav
 
Respondent :- M.Shriniwas Rao And Others
 
Counsel for Appellant :- A.K.Malviya,Satya Prakash Shukla
 
Counsel for Respondent :- Rakesh Bahadur,Rakesh Bahadur
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List tomorrow i.e. 30.5.2019.

Order Date :- 29.5.2019

Mukesh

 

 

 
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