Smt. Lokari Devi And Others vs National Insurance Company Ltd. ...
2019 Latest Caselaw 5157 ALL

Citation : 2019 Latest Caselaw 5157 ALL
Judgement Date : 29 May, 2019

Allahabad High Court

Smt. Lokari Devi And Others vs National Insurance Company Ltd. ... on 29 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 377 of 2019
 

 
Appellant :- Smt. Lokari Devi And Others
 
Respondent :- National Insurance Company Ltd. And Others
 
Counsel for Appellant :- Vashishtha Tiwari
 
Counsel for Respondent :- N.K. Srivasstava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested by Sri N.K. Srivastava, learned Advocate for respondent and Sri K.S. Amist, learned counsel for appellant, passed over for the day.

List on 16th July, 2019.

Order Date :- 29.5.2019

Mukesh

Download the LatestLaws.com Mobile App