Bablu vs State Of U.P.
2019 Latest Caselaw 5135 ALL

Citation : 2019 Latest Caselaw 5135 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Bablu vs State Of U.P. on 28 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22421 of 2019
 

 
Applicant :- Bablu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kamesh Kumar Arya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List thereafter.

Order Date :- 28.5.2019

Masarrat

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