Naseem Begum And Another vs Mohd. Badruddin
2019 Latest Caselaw 5129 ALL

Citation : 2019 Latest Caselaw 5129 ALL
Judgement Date : 28 May, 2019

Allahabad High Court

Naseem Begum And Another vs Mohd. Badruddin on 28 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1565 of 2019
 

 
Appellant :- Naseem Begum And Another
 
Respondent :- Mohd. Badruddin
 
Counsel for Appellant :- Rishikesh Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List / put up on 30th May, 2019 as fresh.

Order Date :- 28.5.2019

Mukesh

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