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Arti Yadav And 2 Others vs National Insurance Co . Ltd. And 2 ...
2019 Latest Caselaw 5127 ALL

Citation : 2019 Latest Caselaw 5127 ALL
Judgement Date : 28 May, 2019

Allahabad High Court
Arti Yadav And 2 Others vs National Insurance Co . Ltd. And 2 ... on 28 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1568 of 2019
 

 
Appellant :- Arti Yadav And 2 Others
 
Respondent :- National Insurance Co . Ltd. And 2 Others
 
Counsel for Appellant :- Devendra Kumar Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Issue notice to the respondents by speed / registered post returnable.

Steps be taken immediately.

List on 27th August, 2019.

Order Date :- 28.5.2019

Mukesh

 

 

 
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