M/S Shipra Enterprises And 3 Ors vs M/S Pragati Aroma Oil Distillers ...
2019 Latest Caselaw 5068 ALL

Citation : 2019 Latest Caselaw 5068 ALL
Judgement Date : 27 May, 2019

Allahabad High Court

M/S Shipra Enterprises And 3 Ors vs M/S Pragati Aroma Oil Distillers ... on 27 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3821 of 2018
 

 
Appellant :- M/S Shipra Enterprises And 3 Ors
 
Respondent :- M/S Pragati Aroma Oil Distillers And 2 Ors
 
Counsel for Appellant :- Pramod Bhardwaj,Naveen Kumar Yadav,Vinay Kumar Upadhyay
 
Counsel for Respondent :- Raghuvansh Misra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 31st May, 2019 before the appropriate Bench.

Interim order shall continue.

Order Date :- 27.5.2019

Mukesh

Download the LatestLaws.com Mobile App