Gulab Chand And Another vs Rajendra Prasad Deceased And ...
2019 Latest Caselaw 5066 ALL

Citation : 2019 Latest Caselaw 5066 ALL
Judgement Date : 27 May, 2019

Allahabad High Court

Gulab Chand And Another vs Rajendra Prasad Deceased And ... on 27 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3331 of 2012
 

 
Appellant :- Gulab Chand And Another
 
Respondent :- Rajendra Prasad Deceased And Others
 
Counsel for Appellant :- P.C. Srivastava,A.P. Singh,S.V. Singh
 
Counsel for Respondent :- A.K.Singh,Dr. P.K. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List this matter on 31.5.2019 before the Court taking up such matter.

Interim relief, if any, shall continue till then.

Order Date :- 27.5.2019

Mukesh

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