Smt.Poonam vs Amit Kumar And Another
2019 Latest Caselaw 5065 ALL

Citation : 2019 Latest Caselaw 5065 ALL
Judgement Date : 27 May, 2019

Allahabad High Court

Smt.Poonam vs Amit Kumar And Another on 27 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3061 of 2007
 

 
Appellant :- Smt.Poonam
 
Respondent :- Amit Kumar And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Saurabh Srivastava,Saurabh Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 2.7.2019.

Order Date :- 27.5.2019

Mukesh

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