Aditya Trivedi (Minor) vs State Of U.P. And Another
2019 Latest Caselaw 5037 ALL

Citation : 2019 Latest Caselaw 5037 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Aditya Trivedi (Minor) vs State Of U.P. And Another on 24 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3666 of 2019
 

 
Appellant :- Aditya Trivedi (Minor)
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- K.K. Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

The age determination order has not been filed by the learned counsel for the accused-appellant.

The same may be filed by the next date of listing.

List this case in the next cause list.

Order Date :- 24.5.2019

RCT/-

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