Ankit vs State Of U.P.
2019 Latest Caselaw 5036 ALL

Citation : 2019 Latest Caselaw 5036 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Ankit vs State Of U.P. on 24 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2696 of 2019
 

 
Appellant :- Ankit
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.K.Rao
 
Counsel for Respondent :- G.A.,Mewa Lal Shukla
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list and connect with Criminal Misc. Application U/S 372 Cr.P.C. (LEAVE TO APPEAL) NO. 178 of 2019: Deo Narain Shukla Vs. State of U.P. & others.

Order Date :- 24.5.2019

RCT/-

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