Ashok Kumar Yadav And Another vs Ram Khiladi And Others
2019 Latest Caselaw 5033 ALL

Citation : 2019 Latest Caselaw 5033 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Ashok Kumar Yadav And Another vs Ram Khiladi And Others on 24 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 677 of 1998
 

 
Appellant :- Ashok Kumar Yadav And Another
 
Respondent :- Ram Khiladi And Others
 
Counsel for Appellant :- B.R. Singh,S.K.Mishra
 
Counsel for Respondent :- Ashish Kumar Bhattacharya
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Civil Misc. Correction Application)

This is an application seeking correction in the order dated 18.2.2019.

In the first paragraph of the order dated 18.2.2019, "national Insurance Company Limited" shall be deleted and shall be replaced by "United India Insurance Company Limited".

The application is allowed to the extent indicated above.

Office to supply the corrected copy.

Order Date :- 24.5.2019

Mukesh

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