Krishna Avtar vs State Of U.P. And Anr
2019 Latest Caselaw 5029 ALL

Citation : 2019 Latest Caselaw 5029 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Krishna Avtar vs State Of U.P. And Anr on 24 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- APPLICATION U/S 482 No. - 10800 of 2019
 

 
Applicant :- Krishna Avtar
 
Opposite Party :- State Of U.P. And Anr
 
Counsel for Applicant :- Rekha P Lal,Kanchan Ranjan,Lal Mani Singh,M J Akhtar,Ulajhan Singh Bind
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, list on 31.5.2019.

Order Date :- 24.5.2019

Mukesh

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