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Raj Bala Jindal And Others vs State Of U.P. And Another
2019 Latest Caselaw 5028 ALL

Citation : 2019 Latest Caselaw 5028 ALL
Judgement Date : 24 May, 2019

Allahabad High Court
Raj Bala Jindal And Others vs State Of U.P. And Another on 24 May, 2019
Bench: Vivek Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 8441 of 2010
 

 
Applicant :- Raj Bala Jindal And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohd. Naushad Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate,Subhash Singh Yadav
 

 
Hon'ble Vivek Kumar Singh,J.

List and connect alongwith Criminal Revision No.1427 of 2010 in the month of July, 2019.

Order Date :- 24.5.2019

IA

 

 

 
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