Nanhaku @ Nankan vs State Of U.P. And Another
2019 Latest Caselaw 5027 ALL

Citation : 2019 Latest Caselaw 5027 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Nanhaku @ Nankan vs State Of U.P. And Another on 24 May, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 8664 of 2010
 

 
Applicant :- Nanhaku @ Nankan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raj Bahadur,Gokaran Singh
 
Counsel for Opposite Party :- Govt. Advocate,Ram Sewak
 

 
Hon'ble Vivek Kumar Singh,J.

It appears that the recall application is not available on record.

Office is directed to trace out the original recall application and place the same on the record.

List in the month of July,2019.

Order Date :- 24.5.2019

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