National Insurance Company ... vs Sarla Devi And 3 Others
2019 Latest Caselaw 5025 ALL

Citation : 2019 Latest Caselaw 5025 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

National Insurance Company ... vs Sarla Devi And 3 Others on 24 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1372 of 2019
 

 
Appellant :- National Insurance Company Limited
 
Respondent :- Sarla Devi And 3 Others
 
Counsel for Appellant :- Nishant Mehrotra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Nishant Mehrotra, Advocate has sought adjournment on the ground of illness

List on 27th August,2019.

Order Date :- 24.5.2019

Mukesh

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