Pushpa Devi And 6 Others vs National Insurance Co. Ltd. And ...
2019 Latest Caselaw 5022 ALL

Citation : 2019 Latest Caselaw 5022 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Pushpa Devi And 6 Others vs National Insurance Co. Ltd. And ... on 24 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1535 of 2019
 

 
Appellant :- Pushpa Devi And 6 Others
 
Respondent :- National Insurance Co. Ltd. And Another
 
Counsel for Appellant :- Lal Chandra Sahu
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents by speed / registered post.

Steps be taken immediately.

Order Date :- 24.5.2019

Mukesh

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