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Reliance General Insurance Co Ltd vs Smt. Shanti And Others
2019 Latest Caselaw 5021 ALL

Citation : 2019 Latest Caselaw 5021 ALL
Judgement Date : 24 May, 2019

Allahabad High Court
Reliance General Insurance Co Ltd vs Smt. Shanti And Others on 24 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1342 of 2009
 

 
Appellant :- Reliance General Insurance Co Ltd
 
Respondent :- Smt. Shanti And Others
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- R.K. Gupta,Vipin Chandra Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri R.K. Gupta, Advocate has sought adjournment on the ground of illness. Sri Vipin Chandra Dixit, Advocate is present.

List on 27th August, 2019.

Order Date :- 24.5.2019

Mukesh

 

 

 
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