Jamuna Rai And Other vs Kumar And Others
2019 Latest Caselaw 5017 ALL

Citation : 2019 Latest Caselaw 5017 ALL
Judgement Date : 24 May, 2019

Allahabad High Court

Jamuna Rai And Other vs Kumar And Others on 24 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 477 of 1990
 

 
Appellant :- Jamuna Rai And Other
 
Respondent :- Kumar And Others
 
Counsel for Appellant :- ,Ashok Kumar Rai,Ravindra Nath Rai,Ravindra Kumar Rai
 
Counsel for Respondent :- ,Ashok Kumar Rai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 30.5.2019 showing the name of Sri Ashok Kumar Rai as counsel for appellant.

Order Date :- 24.5.2019

Mukesh

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