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Smt. Indu Joshi And 2 Others vs State Of U.P. And Another
2019 Latest Caselaw 4995 ALL

Citation : 2019 Latest Caselaw 4995 ALL
Judgement Date : 23 May, 2019

Allahabad High Court
Smt. Indu Joshi And 2 Others vs State Of U.P. And Another on 23 May, 2019
Bench: Vivek Kumar Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 20426 of 2019
 

 
Applicant :- Smt. Indu Joshi And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Arvind Kumar Singh,Sri Vijay Bahadur Singh, Senior Advocate
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Vivek Kumar Singh,J.

As prayed by the learned counsel for the applicants, put up on 27.5.2019 as fresh.

Order Date :- 23.5.2019

IA

 

 

 
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