Manoj Sen vs State Of U.P. And Others
2019 Latest Caselaw 4994 ALL

Citation : 2019 Latest Caselaw 4994 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Manoj Sen vs State Of U.P. And Others on 23 May, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- APPLICATION U/S 482 No. - 5561 of 2010
 

 
Applicant :- Manoj Sen
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- S.P. Sharma
 
Counsel for Opposite Party :- Govt. Advocate,S.N. Gupta
 

 
Hon'ble Vivek Kumar Singh,J.

As prayed by the learned counsel for the applicant,list on 30.5.2019.

Order Date :- 23.5.2019

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