Citation : 2019 Latest Caselaw 4993 ALL
Judgement Date : 23 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18841 of 2019 Applicant :- Shyamanand Opposite Party :- State Of U.P. Counsel for Applicant :- Swati Agrawal Srivastava Counsel for Opposite Party :- G.A.,Ashwani Kumar Pathak Hon'ble Bachchoo Lal,J.
Case called out. Learned counsel for the applicant is present. None appears on behalf of the complainant even in the revised list.
Put up on 27.5.2019 as fresh.
Order Date :- 23.5.2019
Masarrat
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