Amit vs State Of U.P.
2019 Latest Caselaw 4990 ALL

Citation : 2019 Latest Caselaw 4990 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Amit vs State Of U.P. on 23 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20677 of 2019
 

 
Applicant :- Amit
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Lav Srivastava,Anshul Tiwari,Shri V.P. Srivastava, Snr. Adv.
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Birender Singh Khokher, learned counsel filed Vakalatnama on behalf of complainant, is taken on record.

None appears on behalf of applicant even in the revised list.

Put up on 31.5.2019 as fresh.

Order Date :- 23.5.2019

Masarrat

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