Ram Prakash vs State Of U.P.
2019 Latest Caselaw 4983 ALL

Citation : 2019 Latest Caselaw 4983 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Ram Prakash vs State Of U.P. on 23 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3771 of 2019
 

 
Appellant :- Ram Prakash
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manish Kumar Kashyap,V.P. Singh Kashyap
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Heard learned counsel for the parties.

Admit.

Summon the lower court record.

Learned A.G.A. who has accepted notice on behalf of State may file counter affidavit within four weeks.

List in the week commencing 05.8.2019.

Order Date :- 23.5.2019

RCT/-

Download the LatestLaws.com Mobile App