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Vilak Singh And Anr. vs State Of U.P.
2019 Latest Caselaw 4982 ALL

Citation : 2019 Latest Caselaw 4982 ALL
Judgement Date : 23 May, 2019

Allahabad High Court
Vilak Singh And Anr. vs State Of U.P. on 23 May, 2019
Bench: Pradeep Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3772 of 2019
 

 
Appellant :- Vilak Singh And Anr.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ravi Shankar Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Heard learned counsel for the parties.

Admit.

Summon the lower court record.

Learned A.G.A. who has accepted notice on behalf of State may file counter affidavit within four weeks.

List in the week commencing 05.8.2019.

Order Date :- 23.5.2019

RCT/-

 

 

 
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