Chunni Lal And Another vs State Of U.P.
2019 Latest Caselaw 4981 ALL

Citation : 2019 Latest Caselaw 4981 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Chunni Lal And Another vs State Of U.P. on 23 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3777 of 2019
 

 
Appellant :- Chunni Lal And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Saurabh Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Heard learned counsel for the parties.

Admit.

Summon the lower court record.

Learned A.G.A. who has accepted notice on behalf of State may file counter affidavit within four weeks.

List in the week commencing 05.8.2019.

Order Date :- 23.5.2019

RCT/-

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