Dr.Mohd.Aslam vs Sri Chandra Bhan Singh And Another
2019 Latest Caselaw 4974 ALL

Citation : 2019 Latest Caselaw 4974 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Dr.Mohd.Aslam vs Sri Chandra Bhan Singh And Another on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2495 of 2006
 

 
Appellant :- Dr.Mohd.Aslam
 
Respondent :- Sri Chandra Bhan Singh And Another
 
Counsel for Appellant :- Smt.Usha Singh
 
Counsel for Respondent :- Siddharth Jaiswal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

If Sri Siddharth Jaiswal, Advocate wants to file reply to the miscellaneous application filed by Ms. Usha Devi Singh, Advocate appearing on behalf of claimant, he may do so on or before 30th May, 2019.

List on 30th May, 2019.

Order Date :- 23.5.2019

Mukesh

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