Smt. Kamla Devi Bajpai And Others vs Rajendra Kumar And Others
2019 Latest Caselaw 4973 ALL

Citation : 2019 Latest Caselaw 4973 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Smt. Kamla Devi Bajpai And Others vs Rajendra Kumar And Others on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1375 of 2003
 

 
Appellant :- Smt. Kamla Devi Bajpai And Others
 
Respondent :- Rajendra Kumar And Others
 
Counsel for Appellant :- Rajesh Kumar Dubey,Ganesh Shankar Srivastava,Jamal Ali,Pooja Agarwal
 
Counsel for Respondent :- Amit Manohar,Anuj Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As prayed, list this matter tomorrow i.e. 24th May, 2019.

Order Date :- 23.5.2019

Mukesh

Download the LatestLaws.com Mobile App