Sunita And 2 Others vs M/S Madhu Transport Co. And ...
2019 Latest Caselaw 4968 ALL

Citation : 2019 Latest Caselaw 4968 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

Sunita And 2 Others vs M/S Madhu Transport Co. And ... on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1529 of 2019
 

 
Appellant :- Sunita And 2 Others
 
Respondent :- M/S Madhu Transport Co. And Another
 
Counsel for Appellant :- Satya Deo Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

The question of law raised by the appellant will have to be adjudicated.

Issue notice to the respondents by speed / registered post.

Call for record of Court below.

Steps be taken immediately.

List on 9th August, 2019.

Order Date :- 23.5.2019

Mukesh

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