The Oriental Insurance Co. Ltd. ... vs Lokesh Alias Lovesh And Another
2019 Latest Caselaw 4964 ALL

Citation : 2019 Latest Caselaw 4964 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. ... vs Lokesh Alias Lovesh And Another on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 357 of 2001
 

 
Appellant :- The Oriental Insurance Co. Ltd. Ghaziabad
 
Respondent :- Lokesh Alias Lovesh And Another
 
Counsel for Appellant :- Manish Goyal
 
Counsel for Respondent :- S.S. Tewari,Komal Mehrotra,S.S. Shukla,V.K.Jaiswal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for appellant.

List on 30.7.2019.

Order Date :- 23.5.2019

Mukesh

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