National Thermal Power ... vs Sarvendra Kumar Singh And Another
2019 Latest Caselaw 4963 ALL

Citation : 2019 Latest Caselaw 4963 ALL
Judgement Date : 23 May, 2019

Allahabad High Court

National Thermal Power ... vs Sarvendra Kumar Singh And Another on 23 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 644 of 2019
 

 
Appellant :- National Thermal Power Corporation Ltd.
 
Respondent :- Sarvendra Kumar Singh And Another
 
Counsel for Appellant :- Piyush Bhargava,Navin Sinha
 
Counsel for Respondent :- ,Pankaj Baranwal,S.C.Rai,S.K. Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents by speed / registered post returnable on 1st August, 2019.

Steps be taken immediately.

Order Date :- 23.5.2019

Mukesh

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